Rajasthan High Court - Jaipur
Rajendra Sharma S/O Late Shri ... vs State Of Rajasthan on 3 January, 2022
Author: Farjand Ali
Bench: Farjand Ali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6343/2019
Rajendra Sharma S/o Late Shri Dharamchand B/c Brahmin, R/o
197, Parvatiya Colony, Chand Mari Bat, Shastri Nagar, Jaipur,
Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Pp.
2. Ganeshram S/o Late Shri Hanuman Ram B/c Jat, R/o
Daloda Ki Dhani, Near Mehla School, Khatu Shyam Ji
Road, Ward No.4, Ringus, Sikar, Raj. (Dead Through Legal
Representative)
3. Prabhati Devi W/o Late Shri Ganeshram B/c Jat, R/o
Daloda Ki Dhani, Near Mehla School, Khatu Shyam Ji
Road, Ward No.4, Ringus, Sikar, Raj.
4. Neetu D/o Late Shri Ganeshram B/c Jat, R/o Daloda Ki
Dhani, Near Mehla School, Khatu Shyam Ji Road, Ward
No.4, Ringus, Sikar, Raj.
5. Mahendra S/o Late Shri Ganeshram B/c Jat, R/o Daloda Ki
Dhani, Near Mehla School, Khatu Shyam Ji Road, Ward
No.4, Ringus, Sikar, Raj.
----Respondents
For Petitioner(s) : Mr. Shyam Khandelwal for Mr. S.C. Khandelwal.
For Respondent(s) : Mr. F.R. Meena, PP.
HON'BLE MR. JUSTICE FARJAND ALI Order 03/01/2022 At the outset, learned counsel for the petitioner submits that in view of the culmination of the proceedings before the trial Court, nothing survives in this matter.
(Downloaded on 07/01/2022 at 09:15:05 PM)(2 of 2) [CRLMP-6343/2019] Accordingly, the criminal misc. petition is dismissed as having become infructuous.
(FARJAND ALI),J PREETI VALECHA /16 (Downloaded on 07/01/2022 at 09:15:05 PM) Powered by TCPDF (www.tcpdf.org)