Section 1 in The National Highways Tribunal (Procedure for Appointment As Presiding Officer of the Tribunal) Rules, 2003
1. Short title and commencement
(1)These rules may be called The National Highways Tribunal (Procedure for Appointment as Presiding Officer of the Tribunal) Rules , 2003.(2)They shall come into force on the [date] [Brought into force on 27.1.2005.] on which the Act comes into force.
