Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(2) in The Gujarat Municipalities Act, 1963 (2)The recruitment of such officers and servants and their condition of service shall be such as may be determined in accordance with rules made under section 271.
