Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(1)(A) in The Delhi School Education Rules, 1973 (A)any individual, group of individuals, trust or society either with aid, or without aid, from the Administration or any local authority, or