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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Rajasthan Habitual Offenders Rules, 1955

(2)The [corrective settlement] [Added by ibid] Manager can, for special reason exempt any [registered offender] [Substituted by ibid] from working for the whole or any part of the day - See rule 44 (1).