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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Orissa Industries (Facilitation) Act, 2004

(4)The District Authority shall examine the proposals brought before it for setting up Industrial Units and other projects in its respective districts and shall take decision and communicate its decision to the entrepreneurs and the Departments or Authorities concerned within the prescribed time limit.