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Delhi High Court - Orders

Bestech India Pvt.Ltd vs Reserve Bank Of India on 11 January, 2021

Author: Jayant Nath

Bench: Jayant Nath

$~A-9
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 9047/2020 and CM Nos. 29162/2020 & 29167/2020

    BESTECH INDIA PVT.LTD.                         ..... Petitioner
                  Through       Mr.Manish Kumar and Mr.Gurmehar
                  Sistani, Advs.
                  versus
    RESERVE BANK OF INDIA                          ..... Respondent
                  Through       Mr. Gopal Jain, Sr. Adv. with
                  Mr.Ramesh Babu, M.R., Ms.Nisha Sharma, Ms.
                  Jagriti Bharti and Ms. Tanjay Chowdhary, Advs.
                  for RBI.
                  Mr.Ananya Kumar and Mr.Rajan Joneja, Advs. for
                  R-2
    CORAM:
    HON'BLE MR. JUSTICE JAYANT NATH
                  ORDER

% 11.01.2021 This hearing is conducted through video-conferencing. The matter is released from part-heard. List before the Roster Bench on 27.01.2021. In the meantime, parties may complete pleadings.

JAYANT NATH, J JANUARY 11, 2021 rb