Delhi High Court - Orders
Bestech India Pvt.Ltd vs Reserve Bank Of India on 11 January, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~A-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9047/2020 and CM Nos. 29162/2020 & 29167/2020
BESTECH INDIA PVT.LTD. ..... Petitioner
Through Mr.Manish Kumar and Mr.Gurmehar
Sistani, Advs.
versus
RESERVE BANK OF INDIA ..... Respondent
Through Mr. Gopal Jain, Sr. Adv. with
Mr.Ramesh Babu, M.R., Ms.Nisha Sharma, Ms.
Jagriti Bharti and Ms. Tanjay Chowdhary, Advs.
for RBI.
Mr.Ananya Kumar and Mr.Rajan Joneja, Advs. for
R-2
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 11.01.2021 This hearing is conducted through video-conferencing. The matter is released from part-heard. List before the Roster Bench on 27.01.2021. In the meantime, parties may complete pleadings.
JAYANT NATH, J JANUARY 11, 2021 rb