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Himachal Pradesh High Court

Sohan Singh vs H.P. State Co-Operative Bank Ltd. & ... on 3 September, 2020

Bench: L. Narayana Swamy, Anoop Chitkara

1 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 3335 of 2020.

Date of Decision : 3rd September, 2020.

.

Sohan Singh                                               ...Petitioner.

                         Versus





H.P. State Co-operative Bank Ltd. & Others ...Respondents.

Coram:

The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice The Hon'ble Mr. Justice Anoop Chitkara, Judge.
Whether approved for reporting?1 No. For the petitioner r : Mr. Surinder Prakash Sharma, Advocate.
For the respondents : Mr. J.S. Bagga, Advocate for respondents No.1 and 2.
Mr. Praveen Chauhan, Advocate for respondent No.3.
COURT PROCEEDINGS CONVENED THROUGH VIDEO CONFERENCE Anoop Chitkara, Judge (oral).
The petitioner, who is working as Junior Clerk in Himachal Pradesh State Co-operative Bank Limited, Branch Office, Pandoh, District Mandi, H.P. and is under transfer to Branch Office Bhawa Nagar, District Kinnaur, H.P., has come up before this Court seeking quashing of his order of transfer dated 31.10.2019, Annexure P-3.

2. Heard learned counsel for the parties.

1

Whether reporters of Local Papers may be allowed to see the judgment?

::: Downloaded on - 04/09/2020 20:18:42 :::HCHP 2

3. Having gone through the contents of the petition and the submissions made by learned counsel for the parties, this writ petition .

is disposed of with liberty to the petitioner to make fresh representation to the first respondent, within one week, in accordance with the transfer policy. On receipt of such representation, the said respondent shall decide the same, in the light of the transfer policy occupying the field, and pass appropriate orders, within two weeks.

Subject to filing of representation by the petitioner within the time-

frame mentioned above, interim order dated 07.11.2019, shall remain in force till the disposal of the representation. Pending application(s), if any, are closed.

(L. Narayana Swamy) Chief Justice.

(Anoop Chitkara), Judge September 03, 2020 (ps) ::: Downloaded on - 04/09/2020 20:18:42 :::HCHP