Patna High Court - Orders
Bihar State Power (Holding) Company ... vs Gammon India Limited on 21 September, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.752 of 2023
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Bihar State Power (Holding) Company Limited (A Government of Bihar
Company) having its registered Office at Vidyut Bhawan, Jawahar Lal Nehru
Marg, P.S Kotwali, Town and District -Patna-800021, through its Deputy Law
Advisor.
... ... Petitioner/s
Versus
1. Gammon India Limited a Public Limited Company registered under the
Companies Act, 1956, having its registered office at Gammon House, Veer
Savarkar Marg, Post Box No. 9129, Prabha Devi, Mumbai, through its
Managing Director.
2. Sri Madan Lal, Father's name not known, Presiding Arbitrator, Resident of
Pratiksha Vatika Parisar, Vijay Nagar, Patna- 800014.
3. Sri K.B. Rajoria, Father's name not known, FIE Arbitrator, resident of B-25,
Greater Kailash Enclave-II, New Delhi- 110048.
4. Sri L.N. Roy Son of Ram Gahan Roy, Resident of Mitra Mandal Colony,
P.O. Anishabad, Patna- 800002,
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Vaibhava Veer Shanker
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 21-09-2023Heard the parties.
2. Issue notice to Respondents by both modes- under registered cover with A/D as well as talbana for which requisite etc. must be filed within ten days from today.
3. Learned counsel for the petitioner Mr. Kumar Manish will serve a copy of the application on the learned lawyer appearing regularly in this case in the Civil Court. If the notice is accepted by the Respondents then this case shall be listed after two weeks.
Patna High Court C.Misc. No.752 of 2023(2) dt.21-09-2023 2/2
4. Further proceeding in the Court below before the transferee Court (ADJ 27, Patna) in Miscellaneous (Arbitration) Case No. 4 of 2018 shall remain stayed. The Execution Case No. 382 of 2019 pending before the Additional District Judge- 27, Patna shall also remain stayed.
(Sandeep Kumar, J) Saif/-
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