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[Cites 0, Cited by 0] [Section 79A(4)] [Section 79A] [Entire Act]

State of Tamilnadu - Subsection

Section 79A(4)(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)All public conveniences any ticket counters fitted, with suitable hand-railing high in front of booking windows to enable the purchasers of tickets to form up queues, shall be as per the standard required for the permanent cinemas.