Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(6) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (6)Members shall serve without pay, but shall be entitled to daily allowance and travel expense, to be paid from the budget of the University.
