Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 641] [Entire Act]

State of Madhya Pradesh - Subsection

Section 641(a) in Criminal Courts - Rules and Orders

(a)copies required by officers of the Central or Provincial Government or by officers of the Government of Burma for Government purposes;