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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(viii) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(viii)review the progress of investigation and trial of cases relating to senior citizens in the district, except in cities having a Police Commissioner;