Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 76] [Entire Act] Union of India - Subsection Section 76(3) in The Companies Act, 1956 (3)Nothing in this section shall affect the power of any company to pay such brokerage as it has heretofore been lawful for a company to pay.
