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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(2)Under the provisions of any law, for the time being in force relating to intoxicating drinks and medicines an employee posted in the mill, distillery unit or other place of posting/establishment.
(a)shall not be in the influence of intoxicating drinks and medicines during duty hours, or
(b)shall not go to a public place under the influence of intoxicant, or
(c)shall not habitually bring in use of such drinks or medicines.
An Employee of A Mill/Distillery Unit Establishment