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State of Goa - Section

Section 6 in The Goa, Daman and Diu Town and Country Planning Act, 1974

6. Resignation by a member.

- Any member of the Board referred to in clauses (j) and (1) of sub-section (2) of section 4 may resign his office by giving notice in writing to the Government and on such resignation being accepted, by the Government, he shall cease to be a member.