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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Hdfc Standard Life Insurance Company ... on 31 July, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

      ITEM NO.39                             COURT NO.12             SECTION IX

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                     Diary No(s). 19706/2017

      (Arising out of impugned final judgment and order dated                17-10-2016
      in ITA No. 744/2014 passed by the High Court of Bombay)

      THE COMMISSIONER OF INCOME TAX                                   Petitioner(s)

                                                    VERSUS

      HDFC STANDARD LIFE INSURANCE COMPANY LTD                         Respondent(s)

      (FOR ADMISSION and I.R. and IA No.60245/2017-CONDONATION OF DELAY
      IN FILING and IA No.60246/2017-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT)

      WITH
      DIARY NO. 18821/2017

      Date : 31-07-2017 These petitions were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


      For Petitioner(s)              Mr. K. Radhakrishnan, Sr.Adv.
                                     Mr. P.S. Narasimha, ASG
                                     Mr. Anish Kumar Gupta, Adv.
                                     Mr. Ritesh Kumar, Adv.
                                     Mr.R.K. Rajwanshi, Adv.
                                     Mr. Chandra Sekhar S., Adv.
                                     Ms. Anil Katiyar, AOR

      For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Leave granted.

Signature Not Verified

Tag with Civil Appeal No.11277 of 2016.

Digitally signed by USHA RANI BHARDWAJ Date: 2017.08.01 15:45:01 IST Reason:

(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER