Section 7 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
7. Duties and Responsibilities of Members.
- The Member shall-(i)assist the Chairman interviews of conducting examinations and i candidates as and when necessary. He will sit in the interviews held by the Board as a Member, Expert or Chairman.(ii)perform any other duty or duties to be assigned by the Chairman who can delegate any administrative or financial powers to be exercised by him.
