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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(2) in Goa Prisons Rules, 2006

(2)Storing of prisoner's property.- Clothing of prisoners after washing or fumigation shall be made up into a bundle and shall be labelled with the prisoner's name, register number and ordinary date of release. Utensils and other non-perishable articles shall be stored in a place set apart for the purpose. These bundles shall, as far as possible, be arranged in open wooden racks, baskets or nets. They shall be arranged chronologically in groups of 50 or 100 so as to facilitate their location and distribution.