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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Manipur - Subsection

Section 100(1)(b) in Manipur Land Revenue and Land Reforms Act, 1960

(b)be entitled by himself, his servants, tenants, agents or other representatives to erect farm buildings, construct wells or tanks or make any other improvements thereon for the better cultivation of the land or its convenient use;