Section 4 in Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1993
4. Amendment of Section 11 of Bihar Act 4 of 1983.
- In Section 11 of the said Act-(i)In Clause (d) of sub-section (1) for the words "three months" the words "Two months"; shall be substituted(ii)In Clause (f) of sub-section (1) for the word "request" the word "order" shall be substituted.
