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[Cites 0, Cited by 0] [Section 788(1)] [Section 788] [Entire Act]

State of Punjab - Subsection

Section 788(1)(b) in Punjab Jail Manual, 1996

(b)where there is no mental hospital but a civil hospital or dispensary where, in the opinion of the District Magistrate suitable accommodation and establishment for the reception and custody of lunatics exists, in such civil hospital or dispensary;