Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 622 in Criminal Courts - Rules and Orders 622. Fine account. - This statement is prepared from the abstracts of fine accounts received from readers under Rule 604. The Courts shall be grouped as in Statement IV.
