Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Tamilnadu - Subsection Section 80(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (3)the walls of the building to be hot lime washed at least once in every six months or to be painted once in every two years or more often if so prescribed;
