Delhi High Court - Orders
Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 19 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 11/2021, CCP(O) 8/2021, IA No. 7251/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
..... Petitioner
Through: Mr. Rajiv Shankar Dvivedi, Mr.
Sushant Sarkar, Mr. Rishabh Jain and
Mr. Arti Dvivedi, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Mr. Manish K. Bishnoi and Mr.
Nirmal Prasad, Advs.
Mr. Rajesh Kumar Gautam, AOR,
Mr. Anand Gautam, Mr. Sumit
Sharma, Ms. Anani Achumi, Ms.
Madhumita Bagchi, Mr. Dinesh
Sharma and Ms. Shivani Sagar, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 19.05.2023 Hon'ble Judge is not holding Court today. List on 24.08.2023.
BY ORDER COURT MASTER MAY 19, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 17:49:35