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Delhi High Court - Orders

Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 19 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB. A. (COMM.) 11/2021, CCP(O) 8/2021, IA No. 7251/2023
                                                MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
                                                                                                                                       ..... Petitioner
                                                                                      Through:                 Mr. Rajiv Shankar Dvivedi, Mr.
                                                                                                               Sushant Sarkar, Mr. Rishabh Jain and
                                                                                                               Mr. Arti Dvivedi, Advs.
                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                                                                                    ..... Respondent
                                                                                      Through:                 Mr. Manish K. Bishnoi and Mr.
                                                                                                               Nirmal Prasad, Advs.
                                                                                                               Mr. Rajesh Kumar Gautam, AOR,
                                                                                                               Mr. Anand Gautam, Mr. Sumit
                                                                                                               Sharma, Ms. Anani Achumi, Ms.
                                                                                                               Madhumita Bagchi, Mr. Dinesh
                                                                                                               Sharma and Ms. Shivani Sagar, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 19.05.2023 Hon'ble Judge is not holding Court today. List on 24.08.2023.

BY ORDER COURT MASTER MAY 19, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 17:49:35