Section 14 in The Punjab Maternity Benefit Rules, 1967
14. Records.
[Sections 20 and 28(2)(a)] - Records kept under the provisions of the Act and these rules shall be preserved for a period [of three years from the date of last entry made therein] [Substituted by Punjab Government Notification No. GSR74/CA53/61/S.28/Amd.(1)/79, dated 1.6.1979.].
