Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs M/S Matrix Cellular International ... on 16 April, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.9 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19777/2018
(Arising out of impugned final judgment and order dated 04-08-2017
in ITA No. 484/2017 passed by the High Court of Delhi at New Delhi)
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
M/S MATRIX CELLULAR INTERNATIONAL
SERVICE PVT. LTD. THROUGH ITS DIRECTOR Respondent(s)
(WITH I.R. and IA No.80475/2018-CONDONATION OF DELAY IN FILING )
Date : 16-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Devashish Bharuka, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Gopal Jain, Sr. Adv.
Mr. Shadan Farasat, AOR
Mr. Samudra Sarangi, Adv.
Ms. Shruti Raina, Adv.
Mr. Shahab Ahmad, Adv.
Ms. Shruti Narayan, Adv.
Ms. Jahnavi Sindhu, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 26 April 2019.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.04.16
17:59:13 IST
Reason: