Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 6 vs M/S Matrix Cellular International ... on 16 April, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

     ITEM NO.9                               COURT NO.11               SECTION XIV

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19777/2018

     (Arising out of impugned final judgment and order dated 04-08-2017
     in ITA No. 484/2017 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX 6                                      Petitioner(s)

                                                     VERSUS

     M/S MATRIX CELLULAR INTERNATIONAL
     SERVICE PVT. LTD. THROUGH ITS DIRECTOR                                Respondent(s)

     (WITH I.R. and IA No.80475/2018-CONDONATION OF DELAY IN FILING )

     Date : 16-04-2019 This petition was called on for hearing today.

     CORAM :
                           HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                           HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)               Mr. Devashish Bharuka, Adv.
                                     Mr. Zoheb Hossain, Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)               Mr.   Gopal Jain, Sr. Adv.
                                     Mr.   Shadan Farasat, AOR
                                     Mr.   Samudra Sarangi, Adv.
                                     Ms.   Shruti Raina, Adv.
                                     Mr.   Shahab Ahmad, Adv.
                                     Ms.   Shruti Narayan, Adv.
                                     Ms.   Jahnavi Sindhu, Adv.


                         UPON hearing the counsel the Court made the following
                                                O R D E R

List the Special Leave Petition on 26 April 2019.




                          (SANJAY KUMAR-I)                       (SAROJ KUMARI GAUR)
                             AR-CUM-PS                              COURT MASTER
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2019.04.16
17:59:13 IST
Reason: