Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 41 in The Bombay Canal Rules, 1934

41. Maintenance of water-courses.

- For the purpose of sub-section (b) of section 21 "maintenance" of a water-course shall include the construction of -
(a)such masonry or other work as in the opinion of the Executive Engineer is necessary to prevent waste of water or damage to the channel, or
(b)a pipe outlet in masonry or any other type of outlet arrangement approved by the Superintending Engineer for connecting the watercourse to the field channel.