Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72B] [Entire Act] State of Chattisgarh - Subsection Section 72B(2) in The Chhattisgarh Municipalities Act, 1961 (2)This number of Mohalla Committees and the number of members shall be such as the State Government may, by order, prescribe from time to time.
