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State of Goa - Section
Section 102 in The Goa, Daman and Diu School Education Rules, 1986
102.
Every employee of a recognised private school, not being an unaided minority school, shall be entitled to the following additional benefits, namely:-| Middle, Secondary and Higher Secondary Schoolsand Pry. Trs' Training College | ||
| 1 | 2 | |
| (1) | Children's Education Allowance | As payable by Goa Administration to its employees. |
| (2) | Re-imbursement of Tuition Fees | Free education or reimbursement of tuition fee as payable byGoa Administration to its employees. |
| (3) | Travelling Allowance and Daily Allowance and L. T. C. | According to the rules applicable to the Government servants. |
| (4) | Bonus | - do - |
| (5) | Re-imbursement of medical expenses | - do - |