Himachal Pradesh High Court
Surender Jain vs Kuldeep Singh on 4 August, 2021
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
.
Cr.MMO No. 380 of 2017
Date of Decision 4th August, 2021
________________________________________________________
Surender Jain ...Petitioner
Versus
Kuldeep Singh ....Respondent
Coram
For the Petitioner:
r to
The Hon'ble Mr. Justice Vivek Singh Thakur, J.
Whether approved for reporting?1 ______________________________________________________________ None.
For the Respondent: Mr. Karan Singh Kanwar, Advocate, through Video Conferencing.
__________________________________________________________________ Vivek Singh Thakur, J.
On 3rd August, 2021 when this petition was called out, nobody appeared for the petitioner. Today also, nobody appears on behalf of the petitioner. Therefore, the petition stands dismissed in default.
Pending miscellaneous application(s), if any, also stand disposed of as such. All interim order(s) also stand vacated.
August 04, 2021 (Vivek Singh Thakur)
(ms) Judge
1
Whether Reporters of Local Papers may be allowed to see the judgment? Yes ::: Downloaded on - 31/01/2022 22:48:35 :::CIS