Section 15(2)(b) in The Central Provinces and Berar Animal Preservation Act, 1949

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(b)[the form of certificate to be issued under section 4] [Substituted by Madhya Pradesh Act XXIII of 1951, Section 5, Section 6(ii).];

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