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State of Bihar - Section
Section 117 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
117. Statement of landed property to accompany nominations to posts of managers, etc.
- Nominations to posts of managers, sub-managers or tahsildars must be accompanied by a statement of the landed property owned by the nominee in the following form;-| Name of nominee | Description of the locality such as district,sub-division, thana, mauza, etc., where the landed property lies | Nature and extent of the interest owned | Annual value | The method, inheritance purchase and the like, bywhich acquired | Date of acquisition (approximate) | Remarks |
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