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[Cites 0, Cited by 0] [Section 306(2)] [Section 306] [Entire Act]

State of Karnataka - Subsection

Section 306(2)(b) in Karnataka Panchayat Raj Act, 1993

(b)if no such owner or occupier be found, then by giving or tendering the notice or document to some adult member or servant of the family of any such owner or occupier as aforesaid, or