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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Kerala - Subsection

Section 90(1)(p) in Kerala Municipality Act, 1994

(p)[ has been found by the Ombudsman that there is loss, wastage or misuse of money or property of the Municipality.] [Added by Act 14 of 1999, w.e.f. 24-3-1999.]