Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(6) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961 (6)All references hereinafter to a Pradhan of a Gaon Sabha shall mean a Pradhan whose name is entered in the list prepared under rule 3.
