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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2)(ii) in Chhattisgarh Minor Mineral Rules, 2015

(ii)the sides shall be kept benched, and the height of any bench shall not exceed 1.5 meter and the breadth there of shall not be less them the height;