Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(1) in The Punjab Bovine Breeding Act, 2016 (1)No court shall take cognizance of any offence under this Act, except on a complaint made by the Authority or any officer authorized by it in this behalf.
