Himachal Pradesh High Court
Bhagwan Singh vs . Atma Ram Through Lrs & Anr. on 21 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Bhagwan Singh vs. Atma Ram through LRs & Anr.
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Cr. Revision No.147 of 2015 21.03.2022 Present: Mr. Prince Chauhan, Advocate, for the petitioner.
Ms. Anu Tuli, Advocate, for respondents No. 1(a) to 1(f).
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent No.2.
List after four weeks, as prayed.
(Vivek Singh Thakur) Judge March 21 , 2022 (veena) ::: Downloaded on - 22/03/2022 20:12:08 :::CIS