Gauhati High Court
Unni Krishnan E vs The Union Of India And 2 Ors on 2 February, 2026
Page No.# 1/2
GAHC010057212022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2160/2022
UNNI KRISHNAN E
S/O- AYYAPPAN, R/O- NIRMALAYAM HOUSE NO. 5/521, ATM NAGAR,
NALLAPILLY, MATTUMATHA, DIST- PALAKKAD, KERALA, PIN-678553
VERSUS
THE UNION OF INDIA AND 2 ORS
REP. BY THE DIRECTOR GENERAL, MINISTRY OF HOME AFFAIRS, NEW
DELHI-110001
2:THE DIG
SHQ
BORDER SECURITY FORCE
P.O- SILCHAR
DIST- CACHAR
SILCHAR
PIN-788025
3:THE COMMANDANT
7 BN BSF
SETTLEMENT ROAD
MAIZDHI CAMP
P.O AND DIST- KARIMGANJ
ASSAM
PIN-78871
Advocate for the Petitioner : DR. B AHMED, MS. H SARMA,MR A U AHMED
Advocate for the Respondent : ASSTT.S.G.I., MR. S K MEDHI
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BEFORE
HONOURABLE MR. JUSTICE RAJESH MAZUMDAR
ORDER
Date : 02-02-2026 It is submitted on behalf of Dr. B Ahmed that the leading counsel is not in the position to appear before this Court today and therefore, prays that the matter may be listed again on 05.03.2026.
List it accordingly.
Interim order passed earlier shall continue till the next date of listing. Mr. S.K. Medhi, learned CGC appears for the respondents.
JUDGE Comparing Assistant