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Gauhati High Court

Unni Krishnan E vs The Union Of India And 2 Ors on 2 February, 2026

                                                                        Page No.# 1/2

GAHC010057212022




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2160/2022

            UNNI KRISHNAN E
            S/O- AYYAPPAN, R/O- NIRMALAYAM HOUSE NO. 5/521, ATM NAGAR,
            NALLAPILLY, MATTUMATHA, DIST- PALAKKAD, KERALA, PIN-678553



            VERSUS

            THE UNION OF INDIA AND 2 ORS
            REP. BY THE DIRECTOR GENERAL, MINISTRY OF HOME AFFAIRS, NEW
            DELHI-110001

            2:THE DIG
             SHQ
             BORDER SECURITY FORCE
             P.O- SILCHAR
             DIST- CACHAR
             SILCHAR
             PIN-788025

            3:THE COMMANDANT
             7 BN BSF
             SETTLEMENT ROAD
             MAIZDHI CAMP
             P.O AND DIST- KARIMGANJ
            ASSAM
             PIN-78871

Advocate for the Petitioner   : DR. B AHMED, MS. H SARMA,MR A U AHMED

Advocate for the Respondent : ASSTT.S.G.I., MR. S K MEDHI
                                                                           Page No.# 2/2

                                    BEFORE
                    HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                       ORDER

Date : 02-02-2026 It is submitted on behalf of Dr. B Ahmed that the leading counsel is not in the position to appear before this Court today and therefore, prays that the matter may be listed again on 05.03.2026.

List it accordingly.

Interim order passed earlier shall continue till the next date of listing. Mr. S.K. Medhi, learned CGC appears for the respondents.

JUDGE Comparing Assistant