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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(5)(a) in Kashmir and Jammu Universities Act, 1969

(a)affecting the status, powers or constitution of an authority of the University until such authority has been given an opportunity of expressing an opinion upon the proposal. Any opinion so expressed shall be in writing and shall be considered by the University Council and shall be submitted to the Chancellor ; and