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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Gujarat - Subsection

Section 77(1)(c) in The Gujarat Town Planning and Urban Development Act, 1976

(c)all sums payable as compensation for land reserved or designated for any public purpose or for the purposes of the appropriate authority which is solely beneficial to the owners of land or residents within the area of the scheme;