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Union of India - Section
Section 12 in The Digital Signature (End entity) Rules, 2015
12.
The basic Syntax of xml digital signature and terms used in the rule shall be as follows, namely:-| <Signature ID?> | |
| <Signed Info> | |
| <Canonicalization Method/> | |
| <Signature Method/> | |
| (<Reference URI?> | |
| (<Transforms>)? | |
| <Digest Method> | |
| <Digest Value> | |
| </Reference>+ | |
| </Signed Info> | |
| <Signature Value> | |
| (<Key Info> | |
| (Key Name) | |
| (Key Value) | |
| (Retrieval Method) | |
| (<X509Data> | |
| (X509SKI) | |
| (X509 Subject Name) | |
| (X509 Certificate) | |
| (X509CRL) | |
| (X509 Digest) | |
| </x509Data>) | |
| </Key info>) | |
| (<Object ID?>)* | |
| </Signature> |