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Union of India - Section

Section 12 in The Digital Signature (End entity) Rules, 2015

12.

The basic Syntax of xml digital signature and terms used in the rule shall be as follows, namely:-
  <Signature ID?>
  <Signed Info>
  <Canonicalization Method/>
  <Signature Method/>
  (<Reference URI?>
  (<Transforms>)?
  <Digest Method>
  <Digest Value>
  </Reference>+
  </Signed Info>
  <Signature Value>
  (<Key Info>
  (Key Name)
  (Key Value)
  (Retrieval Method)
  (<X509Data>
  (X509SKI)
  (X509 Subject Name)
  (X509 Certificate)
  (X509CRL)
  (X509 Digest)
  </x509Data>)
  </Key info>)
  (<Object ID?>)*
  </Signature>
Where "?" denotes zero or one occurrence; "+" denotes one or more occurrences; and "*" denotes zero or more occurrences."