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State of Kerala - Section

Section 21 in Kerala Recognition of Trade Unions Rules, 2011

21. Final list of contesting Trade Unions.

- The Returning Officer shall, alien expiry of the period fixed for withdrawal of candidature, publish a final list of Trade Unions eligible to contest in the election. The final list of Trade Unions shall contain the name, address and, Registration No. granted under the Trade Union; Act, 1926 (Central Act 16 of 1926) in respect of each Trade Union.