Allahabad High Court
Rajvir Singh vs Randhir Singh on 21 August, 2019
Author: Jayant Banerji
Bench: Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- SECOND APPEAL No. - 439 of 2009 Appellant :- Rajvir Singh Respondent :- Randhir Singh Counsel for Appellant :- M.K. Gupta,M.K. Upadhyay,Pradeep K Bhardwaj,R.D. Tiwari,Satendra Kumar Singh,Shashwat Kishore Chaturve,Suresh Chandra Varma Counsel for Respondent :- A.K. Mehrotra,Nishant Mehrotra,Pranjal Mehrotra,Swetashwa Agarwal Hon'ble Jayant Banerji,J.
List has been revised. None of the several counsel appearing for the appellant is present.
Shri Satendra Kumar Singh, one of the counsel for the appellant has sent his illness slip. However, since many counsel are shown in the cause list as appearing for the appellant, this matter cannot be adjourned on the ground of illness of one of the counsel.
Shri Rajesh Kumar Kannojia holding brief of Shri Swetashwa Agarwal, learned counsel for the respondent is present.
The appeal is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 21.8.2019 SK (Jayant Banerji, J.)