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[Cites 0, Cited by 0] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)Every meeting of the dispute sub-committee shall be presided over by the Vice-Chairman, and if he is absent, by such one of the members of the dispute sub-committee present as may be chosen by the other members of the committee in the meeting to be the presiding authority for the occasion.