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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(a) in The Madurai City Municipal Corporation Act, 1971

(a)any company as defined in the Companies Act, 1956 (Central Act I of 1956), including any foreign company within the meaning of section 591 of that Act;