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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(2)Clause (i) of sub-section (2) of Sections 85, 87,89, 90, 91 and 93 in Chapter XII of the Chota Nagpur Tenancy Act, 1908 (Bengal Act VI of 1908) shall not apply.