Delhi High Court - Orders
Unknown vs National Institute Of Electronics And ... on 19 January, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~10 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(10)+ ARB.P. 1285/2022 & I.A. 18949/2022
(11)+ ARB.P. 1286/2022 & I.A. 18951/2022
(12)+ ARB.P. 1288/2022 & I.A. 18978/2022
(13)+ ARB.P. 1289/2022 & I.A. 18980/2022
VIRGO SOFTECH LTD
..... Petitioner
Through: Mr.Akhil Sachar, Ms.Sunanda
Tulsyan & Mr.Arnav Pal Singh,
Advs.
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHONOLOGY
..... Respondent
Through: Mr.Shashank Bajpai & Mr.Kaveesh
Nair, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 19.01.2023
1. Mr.Shashank Bajpai, learned counsel, enters appearance on behalf of the respondent. He prays for and is granted a period of two weeks to file a reply. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.
2. List on 28th February, 2023.
NAVIN CHAWLA, J JANUARY 19, 2023/rv Signature Not Verified Digitally Signed By:SUNIL Signing Date:21.01.2023 18:58:24