Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in The Prevention Of Terrorism (Amendment) Act, 2003 (1)The Prevention of Terrorism (Amendment) Ordinance, 2003 (Ord. 4 of 2003 ), is hereby repealed.
